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Jagpal Singh vs State Of U.P. & Others
2011 Latest Caselaw 5608 ALL

Citation : 2011 Latest Caselaw 5608 ALL
Judgement Date : 9 November, 2011

Allahabad High Court
Jagpal Singh vs State Of U.P. & Others on 9 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 25152 of 2007
 

 
Petitioner :- Jagpal Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

On the  personal request of learned counsel for the petitioner, the case is passed over.

Order Date :- 9.11.2011

NS

 

 

 
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