Ramesh Tiwari vs State Of U.P.
2011 Latest Caselaw 5600 ALL

Citation : 2011 Latest Caselaw 5600 ALL
Judgement Date : 8 November, 2011

Allahabad High Court

Ramesh Tiwari vs State Of U.P. on 8 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1905 of 2011
 

 
Petitioner :- Ramesh Tiwari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Suresh Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

(C. M. Application No. 111732 of 2011 )

Issue notice, returnable at an early date.

List this appeal in the first week of December, 2011.

Order Date :- 8.11.2011

RS.

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