Pradeep Bhagi vs Gurdyal Singh And Another
2011 Latest Caselaw 5599 ALL

Citation : 2011 Latest Caselaw 5599 ALL
Judgement Date : 8 November, 2011

Allahabad High Court

Pradeep Bhagi vs Gurdyal Singh And Another on 8 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Civil Misc. Substitution Application No.96925 of 2010
 
IN
 

 
Case :- WRIT - C No. - 37844 of 2006
 

 
Petitioner :- Pradeep Bhagi
 
Respondent :- Gurdyal Singh And Another
 
Petitioner Counsel :- Anoop Trivedi
 

 
Hon'ble Sunil Hali,J.

Issue notice to the respondents to file objections. Steps be taken within ten days.

List in the week commencing 12.12.2011 along with the main petition.

Order Date :- 8.11.2011

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