M/S P.N. Garg And Another vs State Bank Of India And Others
2011 Latest Caselaw 5594 ALL

Citation : 2011 Latest Caselaw 5594 ALL
Judgement Date : 8 November, 2011

Allahabad High Court

M/S P.N. Garg And Another vs State Bank Of India And Others on 8 November, 2011

Bench: R.K. Agrawal, Surendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 61353 of 2011
 

 
Petitioner :- M/S P.N. Garg And Another
 
Respondent :- State Bank Of India And Others
 
Petitioner Counsel :- Vinay Khare
 
Respondent Counsel :- Smt. Archana Singh
 

 
Hon'ble R.K. Agrawal,J.

Hon'ble Surendra Kumar,J.

After the arguments were heard for quite sometime, Sri Vinay Khare sought permission to withdraw the writ petition.

The writ petition is dismissed as withdrawn at this stage.

Order Date :- 8.11.2011

AM/-

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