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Nehru Vidyalaya Education ... vs District Inspector Of Schools And ...
2011 Latest Caselaw 5591 ALL

Citation : 2011 Latest Caselaw 5591 ALL
Judgement Date : 8 November, 2011

Allahabad High Court
Nehru Vidyalaya Education ... vs District Inspector Of Schools And ... on 8 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70850 of 2006
 

 
Petitioner :- Nehru Vidyalaya Education Association And Another
 
Respondent :- District Inspector Of Schools And Another
 
Petitioner Counsel :- Vivek Kumar Birla
 
Respondent Counsel :- C.S.C.,R.K. Patel,S. Kumar
 

 
Hon'ble Sunil Hali,J.

As prayed by Sri V.K.  Brila,  Advocate,  put up tomorrow i.e. 9.11.2011 after lunch. In case Sri Ashok Khare,   learned Senior Counsel is not available, Sri V.K. Birla, Advocate, undertakes to argue the matter.

Order Date :- 8.11.2011

NS

 

 

 
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