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Sarita Patel vs The State Of U.P. And Others
2011 Latest Caselaw 5581 ALL

Citation : 2011 Latest Caselaw 5581 ALL
Judgement Date : 4 November, 2011

Allahabad High Court
Sarita Patel vs The State Of U.P. And Others on 4 November, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62962 of 2011
 

 
Petitioner :- Sarita Patel
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Rajiv Kumar Mishra,V.K.Rai .
 
Respondent Counsel :- C.S.C.,Tej Bhan
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appears for respondent Nos. 1 and 3. Sri Tej Bhan appears for respondent Nos. 2 and 4.

The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 19th December, 2011.

Order Date :- 4.11.2011

SK

 

 

 
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