M/S Brass City F.K. Cable Tv ... vs State Of U.P. Thru' Prin.Secy. ...
2011 Latest Caselaw 5580 ALL

Citation : 2011 Latest Caselaw 5580 ALL
Judgement Date : 4 November, 2011

Allahabad High Court

M/S Brass City F.K. Cable Tv ... vs State Of U.P. Thru' Prin.Secy. ... on 4 November, 2011

Bench: Yatindra Singh, Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT TAX No. - 948 of 2005
 

 
Petitioner :- M/S Brass City F.K. Cable Tv Network Moradabad
 
Respondent :- State Of U.P. Thru' Prin.Secy. Entertainment Tax And Others
 
Petitioner Counsel :- D.K. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Rajes Kumar,J.

CIVIL MISC. RECALL /RESTORATION APPLICATION NO. 343041 OF 2010.

This writ petition was dismissed on 28.8.2010 on merit. The petitioner has filed an application to recall this order. The writ petition was dismissed on merit and not for default and the judgment was passed after hearing the counsel for the petitioner.

There is no justification to recall the order. The application is dismissed.

Order Date :- 4.11.2011

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