Mohammad Yunus And Others vs The A.D.J., Bhadohi And Others
2011 Latest Caselaw 5577 ALL

Citation : 2011 Latest Caselaw 5577 ALL
Judgement Date : 4 November, 2011

Allahabad High Court

Mohammad Yunus And Others vs The A.D.J., Bhadohi And Others on 4 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 40948 of 1996
 

 
Petitioner :- Mohammad Yunus And Others
 
Respondent :- The A.D.J., Bhadohi And Others
 
Petitioner Counsel :- Surendra Tewari
 
Respondent Counsel :- C.S.C.,Gautam Baghel,P.S.Baghel
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioners submits that some of the petitioners are stated to have died. He has to take appropriate steps in this behalf.

List after three weeks.

Order Date :- 4.11.2011

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