C/M Janta Inter College And ... vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 5570 ALL

Citation : 2011 Latest Caselaw 5570 ALL
Judgement Date : 4 November, 2011

Allahabad High Court

C/M Janta Inter College And ... vs State Of U.P. Thru Its Secy. And ... on 4 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 63249 of 2011
 

 
Petitioner :- C/M Janta Inter College And Another
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Jitendra Singh,Ashok Khare,J.P. Singh
 
Respondent Counsel :- C.S.C.,Randhir Jain
 

 
Hon'ble V.K. Shukla,J.

As requested, put up this case on Tuesday.

Order Date :- 4.11.2011

SRY

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