Ramwati & Others vs State Of U.P. & Others
2011 Latest Caselaw 5569 ALL

Citation : 2011 Latest Caselaw 5569 ALL
Judgement Date : 4 November, 2011

Allahabad High Court

Ramwati & Others vs State Of U.P. & Others on 4 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 11494 of 2011
 

 
Petitioner :- Ramwati & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.D. Tiwari
 
Respondent Counsel :- C.S.C.,R.B. Sahai
 

 
Hon'ble V.K. Shukla,J.

The order passed on earlier occasion is self explanatory, as such there is no occasion for this Court to entertain this application. The application is rejected.

Order Date :- 4.11.2011

SRY

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