Ashutosh Tripathi vs Regional Manager, U.P. State Road ...
2011 Latest Caselaw 5562 ALL

Citation : 2011 Latest Caselaw 5562 ALL
Judgement Date : 4 November, 2011

Allahabad High Court

Ashutosh Tripathi vs Regional Manager, U.P. State Road ... on 4 November, 2011

Bench: Yatindra Singh, Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT TAX No. - 265 of 2011
 

 
Petitioner :- Ashutosh Tripathi
 
Respondent :- Regional Manager, U.P. State Road Transport Corp. & Others
 
Petitioner Counsel :- Manvendra Nath Singh
 
Respondent Counsel :- N.P. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO.88417 OF 2011.

This writ petition was disposed of on 22.2.2011. The petitioner has filed an application for modification of the same. In the second line of Paragraph-1 of the order, in place of word 'paying', the word 'claiming' be read.

With these observations, the application is disposed of.

Order Date :- 4.11.2011

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