Bhagwati Prasad Yadav vs Director,Udyan & Khadya ...
2011 Latest Caselaw 5555 ALL

Citation : 2011 Latest Caselaw 5555 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Bhagwati Prasad Yadav vs Director,Udyan & Khadya ... on 3 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62816 of 2011
 

 
Petitioner :- Bhagwati Prasad Yadav
 
Respondent :- Director,Udyan & Khadya Prashanskaran,Lucknow And Others
 
Petitioner Counsel :- Abhishek Rai,Chandan Sharma,Umesh Narain Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit.

Put up on 21.11.2011 as fresh.

Order Date :- 3.11.2011

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