Anand Mishra vs State Of U.P. And Others
2011 Latest Caselaw 5554 ALL

Citation : 2011 Latest Caselaw 5554 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Anand Mishra vs State Of U.P. And Others on 3 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 291 of 2011
 

 
Petitioner :- Anand Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Brijesh Chandra Tripathi,Sunil Kumar Dubey
 
Respondent Counsel :- C.S.C.,Sanjay Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

On the request of Sri Sanjay Kumar Singh, Advocate, the case is passed over for the day.

List on 17.11.2011. By that time, it is expected that the order 29.09.2011 shall be complied with.

Order Date :- 3.11.2011

SRY

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