Shiv Bahadur vs The State Of U.P
2011 Latest Caselaw 5553 ALL

Citation : 2011 Latest Caselaw 5553 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Shiv Bahadur vs The State Of U.P on 3 November, 2011

Bench: Imtiyaz Murtaza




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 4327 of 2011
 

 
Petitioner :- Shiv Bahadur
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Nisar Ahmad,K.K Singh
 
Respondent Counsel :- Govt. Advocate,Mridul Rakesh
 

 
Hon'ble Imtiyaz Murtaza,J.

It is informed by the counsel for the parties that one more petition u/S 482 Cr.P.C. (Crl. Misc. Case No. 1772 of 2011) is also pending in this Court.

Since both the matters are cognizable by Single Judge, I am of the opinion that both the matters should be heard and decided by the same Judge.

Put-up this matter along with Crl. Misc. Case No. 1772 of 2011 (482 Cr.P.C), before the Hon'ble Senior Judge for appropriate order.

List immediately after appropriate order passed.

Order Date :- 3.11.2011

RS.

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