Rishikesh Pandey vs State Of U.P.Thr.Secy Reveneu And ...
2011 Latest Caselaw 5549 ALL

Citation : 2011 Latest Caselaw 5549 ALL
Judgement Date : 3 November, 2011

Allahabad High Court

Rishikesh Pandey vs State Of U.P.Thr.Secy Reveneu And ... on 3 November, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5441 of 2007
 

 
Petitioner :- Rishikesh Pandey
 
Respondent :- State Of U.P.Thr.Secy Reveneu And Anros
 
Petitioner Counsel :- Mruli Manohar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

List revised.

None appears on behalf of the petitioner.

The writ petition is dismissed for non prosecution.

Interim order, if any, stands vacated.

Order Date :- 3.11.2011

kkm

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