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Shyamu Pandey vs State Of U.P.
2011 Latest Caselaw 5544 ALL

Citation : 2011 Latest Caselaw 5544 ALL
Judgement Date : 3 November, 2011

Allahabad High Court
Shyamu Pandey vs State Of U.P. on 3 November, 2011
Bench: Imtiyaz Murtaza



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2065 of 2009
 

 
Petitioner :- Shyamu Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Singh,Jitendra Bahadur Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Connect and list along with Crl. Appeal No. 2332 of 2009, in the next cause list.

Order Date :- 3.11.2011

RS.

 

 

 
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