Sonu Kumar vs The State Of U.P. And Others
2011 Latest Caselaw 5530 ALL

Citation : 2011 Latest Caselaw 5530 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Sonu Kumar vs The State Of U.P. And Others on 2 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 62336 of 2011
 

 
Petitioner :- Sonu Kumar
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Vineet Kumar Sahu
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Place this petition as fresh before another Hon'ble Judge after seeking nomination from Hon'ble The Chief Justice/Hon'ble Senior Judge.

Order Date :- 2.11.2011

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