Smt. Raj Kumari vs The State Of U.P. And Others
2011 Latest Caselaw 5529 ALL

Citation : 2011 Latest Caselaw 5529 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Smt. Raj Kumari vs The State Of U.P. And Others on 2 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 60882 of 2011
 

 
Petitioner :- Smt. Raj Kumari
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Aditya Kumar Tripathi,D.D.Chauhan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 321254 OF 2011.

In paragraphs-3,4,5 & 6 of the order dated 20.10.2010, in place of Bal Vikas Pariyojna Adhikari, Etawah, Bal Vikas Pariyojna Adhikari Bharthana District Etawah be read.

The application is allowed.

Order Date :- 2.11.2011

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