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Geeta Maurya And Others vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 5523 ALL

Citation : 2011 Latest Caselaw 5523 ALL
Judgement Date : 2 November, 2011

Allahabad High Court
Geeta Maurya And Others vs State Of U.P. Thru Secy. And Others on 2 November, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 62554 of 2011
 

 
Petitioner :- Geeta Maurya And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Gautam Baghel,P.S. Baghel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Present matter pertains to service writ relating to Educational Institutions. Such matters  are cognizable by Court No.33.

Put up this matter as fresh case day after tomorrow before Court No.33.

Order Date :- 2.11.2011

SRY

 

 

 
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