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Suraj vs State Of U.P.
2011 Latest Caselaw 5517 ALL

Citation : 2011 Latest Caselaw 5517 ALL
Judgement Date : 2 November, 2011

Allahabad High Court
Suraj vs State Of U.P. on 2 November, 2011
Bench: Imtiyaz Murtaza



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2811 of 2009
 

 
Petitioner :- Suraj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Permeshwar Dutt Tiwari,Kamlesh Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Connect and list along with Crl. Appeal No. 2788 of 2009.

Order Date :- 2.11.2011

RS.

 

 

 
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