U.P. Project. Corp. Ltd. And ... vs Presiding Officer, Labour ...
2011 Latest Caselaw 5515 ALL

Citation : 2011 Latest Caselaw 5515 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

U.P. Project. Corp. Ltd. And ... vs Presiding Officer, Labour ... on 2 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 32584 of 2007
 

 
Petitioner :- U.P. Project. Corp. Ltd. And Another
 
Respondent :- Presiding Officer, Labour Court-I And Another
 
Petitioner Counsel :- Punit Kumar Gupta
 
Respondent Counsel :- C.S.C.,S.C. Verma,S.K. Mishra,Vimlesh Kumar Rai
 

 
Hon'ble Sunil Hali,J.

Heard in-part.

List on Friday i.e. 4.11.2011. Learned cousnel for the respondents may seek instrustions in the meantime.

Order Date :- 2.11.2011

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