Smt. Rajeshwari Devi vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 5513 ALL

Citation : 2011 Latest Caselaw 5513 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Smt. Rajeshwari Devi vs State Of U.P. Thru Secy. And Others on 2 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 62414 of 2011
 

 
Petitioner :- Smt. Rajeshwari Devi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Rajeev Sisodia,Shashank Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Present matter pertains to service writ, and such matters are cognizable by Court No.39.

Put up this case day after tomorrow as fresh case before Court No.39.

Order Date :- 2.11.2011

SRY

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