Prashant Kumar Singh vs Vice Chancellor, Gautam Buddh ...
2011 Latest Caselaw 5512 ALL

Citation : 2011 Latest Caselaw 5512 ALL
Judgement Date : 2 November, 2011

Allahabad High Court

Prashant Kumar Singh vs Vice Chancellor, Gautam Buddh ... on 2 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 62563 of 2011
 

 
Petitioner :- Prashant Kumar Singh
 
Respondent :- Vice Chancellor, Gautam Buddh Technical University & Others
 
Petitioner Counsel :- Vishnu Swaroop Srivastava
 
Respondent Counsel :- Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

As requested, put up this case on Tuesday, in order to enable the learned counsel for the petitioner to file supplementary affidavit, giving therein full details of the candidates with less merit than the petitioner and who have been accorded admission.

Learned counsel for the petitioner is also directed to serve a copy of the writ petition as well as supplementary affidavit to be filed hereafter, on Sri Ramesh Upadhyaya, Advocae, who represents the institution concerned before this Court.

Order Date :- 2.11.2011

SRY

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