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C/M Prem Vidyalaya Shiksha Samiti ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 5511 ALL

Citation : 2011 Latest Caselaw 5511 ALL
Judgement Date : 2 November, 2011

Allahabad High Court
C/M Prem Vidyalaya Shiksha Samiti ... vs State Of U.P. Thru Secy. And Others on 2 November, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 62565 of 2011
 

 
Petitioner :- C/M Prem Vidyalaya Shiksha Samiti And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Ashish Kumar Gupta,Gajendra Pratap
 
Respondent Counsel :- C.S.C.,Birendra Kaushik
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 2. Sri Kshetresh Chandra Shukla, Advocate, has entered appearance on behalf of respondent Nos.3 ands 4.

Each one of the respondents is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List after six weeks.

Order Date :- 2.11.2011

SRY

 

 

 
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