Satish Kumar Gupta vs Purushottam Das Tandon(Since ...
2011 Latest Caselaw 5483 ALL

Citation : 2011 Latest Caselaw 5483 ALL
Judgement Date : 1 November, 2011

Allahabad High Court

Satish Kumar Gupta vs Purushottam Das Tandon(Since ... on 1 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 36411 of 2011
 

 
Petitioner :- Satish Kumar Gupta
 
Respondent :- Purushottam Das Tandon(Since Deceased) And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- Vishnu Gupta
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 1.11.2011

SRY

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