Citation : 2011 Latest Caselaw 5482 ALL
Judgement Date : 1 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1533 of 2011 Petitioner :- Raja Singh @ Anoop Singh Respondent :- State Of U.P. Petitioner Counsel :- Lakshman Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Sri Raghvendra Kumar Singh-II, Advocate, has filed power, which is taken on record.
List in the next cause list showing the name of counsel for the appellant and complainant.
Order Date :- 1.11.2011
RS.
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