Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shiv Prasad vs State Of U.P. & Ors
2011 Latest Caselaw 5476 ALL

Citation : 2011 Latest Caselaw 5476 ALL
Judgement Date : 1 November, 2011

Allahabad High Court
Shiv Prasad vs State Of U.P. & Ors on 1 November, 2011
Bench: Imtiyaz Murtaza



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2951 of 2010
 

 
Petitioner :- Shiv Prasad
 
Respondent :- State Of U.P. & Ors
 
Petitioner Counsel :- S.K. Upadhyay
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Admit.

Issue notice.

Summon the lower court's record.

Chief Judicial Magistrate, Sultanpur, is directed to issue bailable warrant against the respondent nos. 2, 3 and 4 with a direction to appear before this Court on 13.12.2011.

List on 13.12.2011.

Order Date :- 1.11.2011

RS.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter