Citation : 2011 Latest Caselaw 5470 ALL
Judgement Date : 1 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 1938 of 2010 Petitioner :- Raja Singh @ Anoop Kumar Singh Respondent :- State Of U.P. Petitioner Counsel :- Ravi Shanker Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
List in the next cause list showing the name of Sri Raghvendra Kumar Singh-II, Advocate, as counsel for the complainant.
Order Date :- 1.11.2011
RS.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!