Smt. Madhubala Agrawal And Others vs The State Of U.P. And Others
2011 Latest Caselaw 5467 ALL

Citation : 2011 Latest Caselaw 5467 ALL
Judgement Date : 1 November, 2011

Allahabad High Court

Smt. Madhubala Agrawal And Others vs The State Of U.P. And Others on 1 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 60883 of 2011
 

 
Petitioner :- Smt. Madhubala Agrawal And Others
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Anil Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri Anil Kumar Mishra, learned counsel for the petitioners and learned Standing Counsel for the respondents.

Judgment is reserved.

Order Date :- 1.11.2011

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