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Raj Narayan Tiwari And Anr. vs Smt. Santosh Tiwari Alias Ritu ...
2011 Latest Caselaw 2232 ALL

Citation : 2011 Latest Caselaw 2232 ALL
Judgement Date : 31 May, 2011

Allahabad High Court
Raj Narayan Tiwari And Anr. vs Smt. Santosh Tiwari Alias Ritu ... on 31 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 261 of 2011
 

 
Petitioner :- Raj Narayan Tiwari And Anr.
 
Respondent :- Smt. Santosh Tiwari Alias Ritu Tiwari And Others
 
Petitioner Counsel :- Birendra Singh,H.K. Shukla
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 and 2 returnable at an early date. The applicants may take steps to serve the respondent nos. 1 and 2 within 10 days by registered post.

Put up on 19.7.2011 as fresh.

Order Date :- 31.5.2011

OP

 

 

 
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