Smt. Ila Katiyar vs Harsh Katiyar
2011 Latest Caselaw 2227 ALL

Citation : 2011 Latest Caselaw 2227 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Smt. Ila Katiyar vs Harsh Katiyar on 31 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 263 of 2011
 

 
Petitioner :- Smt. Ila Katiyar
 
Respondent :- Harsh Katiyar
 
Petitioner Counsel :- Rajesh Kumar Sachan
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 1 returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of suit no. 62 of 2011 (Harsh Katiyar Vs. Smt. Ila Katiyar) pending in the court of Civil Judge (Senior Division), Rama Bai Nagar shall remain stayed.

Order Date :- 31.5.2011

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