R.P.S. Chauhan And Another vs Union Of India And Others
2011 Latest Caselaw 2225 ALL

Citation : 2011 Latest Caselaw 2225 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

R.P.S. Chauhan And Another vs Union Of India And Others on 31 May, 2011

Bench: Ashok Bhushan, Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 
Civil Misc. (Correction) Application No. 165760 of 2011
 
In
 

 
Case :- WRIT - C No. - 11996 of 2011
 

 
Petitioner :- R.P.S. Chauhan And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- M.D. Singh Shekhar,Rajeev Kumar Singh,Sachchida Nand Tiwari
 
Respondent Counsel :- Govind Saran,Govind Saran,S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Ran Vijai Singh,J.

This is an application praying for correction of the order dated 14.3.2011. We see no error in the order need correction.

Application is rejected.

Order Date :- 31.5.2011

Puspendra

Download the LatestLaws.com Mobile App