Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Chandra Kali & Another vs State Of U.P. & Another
2011 Latest Caselaw 2222 ALL

Citation : 2011 Latest Caselaw 2222 ALL
Judgement Date : 31 May, 2011

Allahabad High Court
Smt. Chandra Kali & Another vs State Of U.P. & Another on 31 May, 2011
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- U/S 482/378/407 No. - 2646 of 2011
 

 
Petitioner :- Smt. Chandra Kali & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- R.K.Singh,Vishwas Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Narayan Shukla,J.

List has been revised.

None appears on behalf of the petitioners.

The petition, under section 482 Cr.P.C., is dismissed for non-prosecution. 

Order Date :- 31.5.2011

S.A.A.Rizvi

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter