Smt. Simpi Manish Sikka vs Manish Rajendra Pal Sikka
2011 Latest Caselaw 2214 ALL

Citation : 2011 Latest Caselaw 2214 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Smt. Simpi Manish Sikka vs Manish Rajendra Pal Sikka on 31 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 262 of 2011
 

 
Petitioner :- Smt. Simpi Manish Sikka
 
Respondent :- Manish Rajendra Pal Sikka
 
Petitioner Counsel :- T.I. Khan,Arun Kumar Sharma
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of suit no. 67 of 2010 (Manish Rajendra Pal Sikka Vs. Smt. Simpi Manish Sikka), pending in the court of Family Court, Moradabad shall remain stayed.

Order Date :- 31.5.2011

Download the LatestLaws.com Mobile App