State Of U.P. Thru Secy. Sec. ... vs Rajendra Prasad Misra & Anr. ( S/S ...
2011 Latest Caselaw 2213 ALL

Citation : 2011 Latest Caselaw 2213 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

State Of U.P. Thru Secy. Sec. ... vs Rajendra Prasad Misra & Anr. ( S/S ... on 31 May, 2011

Bench: Pradeep Kant, Vedpal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL No. - 424 of 2007
 

 
Petitioner :- State Of U.P. Thru Secy. Sec. Education & 3 Ors.
 
Respondent :- Rajendra Prasad Misra & Anr. ( S/S 5617/1999 )
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- O.P.M. Tripathi,Dr L.P.Misra
 

 
Hon'ble Pradeep Kant,J.

Hon'ble Vedpal,J.

Allowed.

For orders, see our order of date passed on separate sheets and placed on the record of Special Appeal No. 633 (S/B) of 2006.

Order Date :- 31.5.2011

LN/-

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