C/M Sri Daya Nand Inter College ... vs Registrar Firms, Societies And ...
2011 Latest Caselaw 2210 ALL

Citation : 2011 Latest Caselaw 2210 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

C/M Sri Daya Nand Inter College ... vs Registrar Firms, Societies And ... on 31 May, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Civil Misc. Restoration/Recall Application No.14670 of 2011
 
IN
 
Case :- WRIT - C No. - 32108 of 2009
 

 
Petitioner :- C/M Sri Daya Nand Inter College G.B. Nagar
 
Respondent :- Registrar Firms, Societies And Chits And Others
 
Petitioner Counsel :- N.L. Pandey
 
Respondent Counsel :- C.S.C.,G.K. Singh,Manoj Kumar Singh,Shamim Ahmad
 

 
Hon'ble Dilip Gupta,J.

Notice has been given that the copy of the application has been served upon learned counsel for the respondents.

This is an application for recalling the order dated 2nd May, 2011 dismissing the writ petition in default.

I have heard learned counsel for the petitioner/applicant.

In view of the averments made in the affidavit filed in support of the application, the application is allowed. The order dated 2nd May, 2011 is recalled and the writ petition is restored to its original number.

Order Date :- 31.5.2011