Prahlad Vishwakarma vs State Of U.P. & Others
2011 Latest Caselaw 2201 ALL

Citation : 2011 Latest Caselaw 2201 ALL
Judgement Date : 31 May, 2011

Allahabad High Court

Prahlad Vishwakarma vs State Of U.P. & Others on 31 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 
Case :- WRIT - A No. - 31370 of 2011
 
Petitioner :- Prahlad Vishwakarma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Tiwari,Chandra Shekhar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List of fresh cases has been revised. No one is present on behalf of petitioner.

Consequently, present writ petition is dismissed for want of prosecution.

Order Date :- 31.5.2011

Dhruv

Download the LatestLaws.com Mobile App