Citation : 2011 Latest Caselaw 2199 ALL
Judgement Date : 31 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14283 of 2011 Petitioner :- Gorakh Chauhan Respondent :- State Of U.P. Petitioner Counsel :- Chandra Prakash Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks' time to file counter affidavit.
List thereafter.
Order Date :- 31.5.2011
Gss
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