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Rajpati vs Lalmani
2011 Latest Caselaw 2196 ALL

Citation : 2011 Latest Caselaw 2196 ALL
Judgement Date : 31 May, 2011

Allahabad High Court
Rajpati vs Lalmani on 31 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1219 of 2011
 

 
Petitioner :- Rajpati
 
Respondent :- Lalmani
 
Petitioner Counsel :- S.K. Mishra
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 168507 OF 2011.

In paragraph-2 of the order dated 19.5.2011, in place of plaintiff, the word defendant be read.

The application is allowed.

Order Date :- 31.5.2011

OP

 

 

 
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