Citation : 2011 Latest Caselaw 2161 ALL
Judgement Date : 30 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- TRANSFER APPLICATION (CIVIL) No. - 258 of 2011 Petitioner :- Smt. Anuradha Respondent :- Pawan Kumar Petitioner Counsel :- V.K. Jaiswal Hon'ble Rajes Kumar,J.
Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.
List in the week commencing 25.7.2011.
Till the next date of listing, the further proceeding of Petition No. 533/2011 (Pawan Kumar Vs. Smt. Anuradha) pending in the court of Family Court, Meerut, under Section 13 of the Hindu Marriage Act shall remain stayed.
Order Date :- 30.5.2011
OP
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