Smt. Jyoti Gupta vs Gopal Ji Gupta
2011 Latest Caselaw 2159 ALL

Citation : 2011 Latest Caselaw 2159 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Smt. Jyoti Gupta vs Gopal Ji Gupta on 30 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 256 of 2011
 

 
Petitioner :- Smt. Jyoti Gupta
 
Respondent :- Gopal Ji Gupta
 
Petitioner Counsel :- H.P. Pandey
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of Original Suit No. 53 of 2011 (Gopal Ji Gupta Vs. Smt. Jyoti Gupta) , pending in the court of Civil Judge (Senior Division), Sonbhadra shall remain stayed.

Order Date :- 30.5.2011

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