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Virendra Kumar Mishra vs State Of U.P. And Others
2011 Latest Caselaw 2155 ALL

Citation : 2011 Latest Caselaw 2155 ALL
Judgement Date : 30 May, 2011

Allahabad High Court
Virendra Kumar Mishra vs State Of U.P. And Others on 30 May, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 29187 of 2011
 

 
Petitioner :- Virendra Kumar Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.P. Gupta
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter aaffidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Any action taken during this period shall abide by final orders to be passed by this Court.

Order Date :- 30.5.2011

SRY

 

 

 
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