Ganesh Kapil vs Jayanti Prakash Agrawal
2011 Latest Caselaw 2153 ALL

Citation : 2011 Latest Caselaw 2153 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Ganesh Kapil vs Jayanti Prakash Agrawal on 30 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 276 of 2011
 

 
Petitioner :- Ganesh Kapil
 
Respondent :- Jayanti Prakash Agrawal
 
Petitioner Counsel :- Krishna Mohan Tripathi
 
Respondent Counsel :- Pankaj Agarwal
 

 
Hon'ble Rajes Kumar,J.

Heard Sri M.K. Gupta, Advocate, assisted by Sri K.M. Tripathi, learned counsel for the revisionist and Sri Pankaj Agarwal, learned counsel appearing on behalf of the respondent.

Judgment is reserved.

Order Date :- 30.5.2011

Download the LatestLaws.com Mobile App