Mumtaz Ahmad And Others vs Dharmjit Maurya And Another
2011 Latest Caselaw 2152 ALL

Citation : 2011 Latest Caselaw 2152 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Mumtaz Ahmad And Others vs Dharmjit Maurya And Another on 30 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 756 of 2011
 

 
Petitioner :- Mumtaz Ahmad And Others
 
Respondent :- Dharmjit Maurya And Another
 
Petitioner Counsel :- Sunil Kumar Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case in July, 2011. In the meantime, certificate of deposit may be filed.

Order Date :- 30.5.2011

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