Smt. Sucharita Aggarwal vs Smt. Chandrakiran Sud And Others
2011 Latest Caselaw 2150 ALL

Citation : 2011 Latest Caselaw 2150 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Smt. Sucharita Aggarwal vs Smt. Chandrakiran Sud And Others on 30 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION DEFECTIVE No. - 43 of 2011
 

 
Petitioner :- Smt. Sucharita Aggarwal
 
Respondent :- Smt. Chandrakiran Sud And Others
 
Petitioner Counsel :- Vipin Kumar
 

 
Hon'ble Rajes Kumar,J.

There is a delay of two years 98 days.

Issue notice to the respondents returnable at an early date.

List in the week commencing 25.7.2011. Meanwhile, the respondents may file reply to the affidavit filed in support of the application under Section 5 of the Limitation Act.

Order Date :- 30.5.2011

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