Ram Bhawan Verma vs State Of U.P. And Others
2011 Latest Caselaw 2149 ALL

Citation : 2011 Latest Caselaw 2149 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Ram Bhawan Verma vs State Of U.P. And Others on 30 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 25979 of 2011
 

 
Petitioner :- Ram Bhawan Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sushil Kumar Srivastava,Ashutosh Srivastava,Sandeep Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 07.07.2011.

Learned standing counsel informs that he has filed counter affidavit in the Registry on 21.05.2011. Same is not on record. Office is directed to trace and place the same on record.

Rejoinder affidavit filed today is taken and accepted on record.

Any action taken during this period shall abide by final orders to be passed by this Court.

Order Date :- 30.5.2011

SRY

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