Smt. Deepa Sharma vs Ankur Bharadhwaj
2011 Latest Caselaw 2147 ALL

Citation : 2011 Latest Caselaw 2147 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Smt. Deepa Sharma vs Ankur Bharadhwaj on 30 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 255 of 2011
 

 
Petitioner :- Smt. Deepa Sharma
 
Respondent :- Ankur Bharadhwaj
 
Petitioner Counsel :- Dr. Akhilesh Kumar Dewedi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of Matrimonial Petition No. 418 of 2010, under Section 9 of the Hindu Marriage Act (Ankur Bharadhwaj- plaintiff Vs. Smt. Deepa Sharma), pending in the court of Judge, Family Court, Saharanpur shall remain stayed.

Order Date :- 30.5.2011

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