Smt. Seema Alias Manasi vs Learned Civil Judge (Sd) And ...
2011 Latest Caselaw 2146 ALL

Citation : 2011 Latest Caselaw 2146 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Smt. Seema Alias Manasi vs Learned Civil Judge (Sd) And ... on 30 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 254 of 2011
 

 
Petitioner :- Smt. Seema Alias Manasi
 
Respondent :- Learned Civil Judge (Sd) And Another
 
Petitioner Counsel :- Neelam Tripathi,K.M. Tripathi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 1 returnable at an early date. The applicant may take steps to serve the respondent within 10 days.

List in the week commencing 25.7.2011.

Till the next date of listing, the further proceeding of Suit No. 784 of 2010 (Yogendra Vs. Smt. Seema), under Section 9 of the Hindu Marriage Act pending in the court of Civil Judge (Senior Division), Gautam Buddha Nagar shall remain stayed.

Order Date :- 30.5.2011

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