Virendra Kumar Tiwari vs State Of U.P. & Others
2011 Latest Caselaw 2145 ALL

Citation : 2011 Latest Caselaw 2145 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Virendra Kumar Tiwari vs State Of U.P. & Others on 30 May, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 2132 of 2010
 

 
Petitioner :- Virendra Kumar Tiwari
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prabha Shankar Pandey
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 30.5.2011

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