Arshad Khan Constable Driver And ... vs State Of U.P. And Others
2011 Latest Caselaw 2144 ALL

Citation : 2011 Latest Caselaw 2144 ALL
Judgement Date : 30 May, 2011

Allahabad High Court

Arshad Khan Constable Driver And ... vs State Of U.P. And Others on 30 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 30765 of 2011
 

 
Petitioner :- Arshad Khan Constable Driver And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam,V.K. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List thereafter.

Petitioners' joining at the transferred place shall abide by final orders to be passed by this Court.

Order Date :- 30.5.2011

SRY

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